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Delhi High Court - Orders

Walmart Apollo, Llc vs Jyothy Labs Limited on 5 March, 2025

Author: Amit Bansal

Bench: Amit Bansal

                                    $~29
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 577/2024 with I.A. 33399/2024
                                                WALMART APOLLO, LLC                                                            .....Plaintiff
                                                           Through:                                           Mr. Rajshekhar Rao, Senior Advocate
                                                                                                              with Ms. Ekta Sarin, Mr. Ayush
                                                                                                              Samaddar and Mr. Akshay Bhardwaj,
                                                                                                              Advocates

                                                                                      versus

                                                JYOTHY LABS LIMITED                                                            .....Defendant
                                                             Through:                                         Mr. Achuthan Sreekumar, Mr. Rohil
                                                                                                              Bansal, Mr. Swastik Bisarya and
                                                                                                              Mr. Sudeep Vijayan, Advocates

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                             ORDER

% 05.03.2025

1. In view of the farewell reference of Hon'ble Mr. Justice Anoop Kumar Mendiratta scheduled today, it is not possible to take up this matter today.

2. List on 13th May, 2025.

AMIT BANSAL, J MARCH 5, 2025 ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 21:35:53