Delhi High Court - Orders
Walmart Apollo, Llc vs Jyothy Labs Limited on 5 March, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 577/2024 with I.A. 33399/2024
WALMART APOLLO, LLC .....Plaintiff
Through: Mr. Rajshekhar Rao, Senior Advocate
with Ms. Ekta Sarin, Mr. Ayush
Samaddar and Mr. Akshay Bhardwaj,
Advocates
versus
JYOTHY LABS LIMITED .....Defendant
Through: Mr. Achuthan Sreekumar, Mr. Rohil
Bansal, Mr. Swastik Bisarya and
Mr. Sudeep Vijayan, Advocates
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 05.03.2025
1. In view of the farewell reference of Hon'ble Mr. Justice Anoop Kumar Mendiratta scheduled today, it is not possible to take up this matter today.
2. List on 13th May, 2025.
AMIT BANSAL, J MARCH 5, 2025 ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 21:35:53