Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 125 in The Punjab Distillery Rules, 1932

125.

No holder of a distillery license shall sell country spirit at prices higher than those fixed by the[Excise Commissioner] [Legislative Supplement Part III dated 28.1.69.] from time to time.