Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(3) in U.P. Government Degree Colleges Contractually Working Lecturers Regularisation Rules, 2016 (3)For regularisation where of the post should be sanctioned and vacant on the date of regularisation under these rules.
