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[Cites 0, Cited by 0] [Section 3] [Entire Act]

International Treaty - Subsection

Section 3(h) in Agreement on Transfer of Sentenced Persons Between The Government of The Republic of India And The Government of The United Arab Emirates

(h)transfer of custody of the sentenced person to the Administering State shall not be prejudicial to the sovereignty, security or any other interest of the Sentencing State,