Bombay High Court
Digambar Suryabhan Raut And Others vs Masjid And Madarsa, Kazipura Thr. Its ... on 26 February, 2019
Author: Z.A. Haq
Bench: Z.A. Haq
1 wp1540.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO.1540/2019
Digambar Suryabhan Raut and others
..Vs..
Masjid and Madarsa, Kazipura and another
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri Rugved Dhore, Advocate h/f Shri R.D. Wakode, Advocate for the
petitioners.
CORAM : Z.A. HAQ, J.
DATE : 26.2.2019.
Heard.
Issue notice to the respondents. Shri D.P. Dapurkar, Advocate waives notice for the respondent No.1.
Shri V.P. Maldhure, A.G.P. waives notice for the respondent No.2.
The respondents may file reply / affidavit, if so advised, till 30th March, 2019.
List the petition for further consideration / hearing on 8th April, 2019.
JUDGE Tambaskar.
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