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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(1)The State Government may, by order, establish a State Coordination Committee for Senior Citizens to advise the State Government on effective implementation of the Act and to perform such other functions in relation to senior citizens as the State Government may specify.