Rajasthan High Court - Jaipur
Deep Chand Bansal S/O Late Shri Tara ... vs Shri Jugal Sharma S/O Shri Vishnu Prasad ... on 25 January, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 25339/2018
Deep Chand Bansal S/o Late Shri Tara Chand Ji Agarwal
----Petitioner
Versus
Shri Jugal Sharma S/o Shri Vishnu Prasad Sharma
----Respondent
For Petitioner(s) : Mr. Veyankatesh Garg For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 25/01/2019 Should the counsel for the petitioner(s) fail to cure the defect(s), as pointed out by the Registry, within two weeks hereinafter; the writ application shall stand dismissed without further reference to the Court.
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