Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Uttar Pradesh - Subsection Section 76(b) in The U.P. Zamindari Abolition and Land Reforms Act, 1950 (b)waqfs, trusts or endowments which are partly for religious or charitable purposes and partly for purposes other than religious or charitable;
