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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Protection of Plant Varieties and Farmers Rights (Recognition and Reward from the Gene Fund) Rules, 2012

(4)The committee shall comprise of: -
(a) Additional Secretary/Special Secretary looking afterExtension work in Department of Agriculture and Cooperation; (Chairman)
(b) Deputy Director-General (Agri, Extension), Indian Councilof Agriculture Research; (Member)
(c) Deputy Director-General (CAPART); (Member)
(d) Joint Secretary (Extension), Department of Agriculture andCooperation; (Member)
(e) Joint Secretary (Seeds), Department of Agriculture andCooperation; (Member)
(f) Joint Secretary, Ministry of Panchyati Raj; (Member)
(g) Joint Secretary, Ministry of Tribal Affairs; (Member)
(h) Chief Executive Officer, National Medicinal Plants Board; (Member)
(i) Secretary, National Biodiversity Authority; (Member)
(j-l) Three Representatives each from farmers' organisation,women's organisation, Non Government Organisation, relating toagriculture and Agriculture Universities; (Member)
(m) The Registrar (Farmers' Rights) shall be theex officioMember-Secretary of the committee.