[Cites 0, Cited by 0]
[Section 5]
[Entire Act]
Union of India - Subsection
Section 5(4) in The Protection of Plant Varieties and Farmers Rights (Recognition and Reward from the Gene Fund) Rules, 2012
| (a) Additional Secretary/Special Secretary looking afterExtension work in Department of Agriculture and Cooperation; | (Chairman) |
| (b) Deputy Director-General (Agri, Extension), Indian Councilof Agriculture Research; | (Member) |
| (c) Deputy Director-General (CAPART); | (Member) |
| (d) Joint Secretary (Extension), Department of Agriculture andCooperation; | (Member) |
| (e) Joint Secretary (Seeds), Department of Agriculture andCooperation; | (Member) |
| (f) Joint Secretary, Ministry of Panchyati Raj; | (Member) |
| (g) Joint Secretary, Ministry of Tribal Affairs; | (Member) |
| (h) Chief Executive Officer, National Medicinal Plants Board; | (Member) |
| (i) Secretary, National Biodiversity Authority; | (Member) |
| (j-l) Three Representatives each from farmers' organisation,women's organisation, Non Government Organisation, relating toagriculture and Agriculture Universities; | (Member) |
| (m) The Registrar (Farmers' Rights) shall be theex officioMember-Secretary of the committee. |