Supreme Court - Daily Orders
Commissioner Of Income Tax vs Manglam Ricinus Ltd. on 30 August, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 8694 OF 2009
COMMISSIONER OF INCOME TAX APPELLANT
VERSUS
MANGLAM RICINUS LTD. RESPONDENT
O R D E R
It is accepted at the Bar that the tax amount involved in the present case is Rs. 25,19,706/- (Rupees Twenty Five Lakh Nineteen Thousand Seven Hundred and Six Only). In view of the Circular No. 17/2019 dated 8th August 2019, the Revenue does not want to press the present appeal, and accordingly, the same is dismissed without making any comments and observations on merits.
……………………………………………. .J. [SANJIV KHANNA] ……………………………………………. .J. [J.K. MAHESHWARI] NEW DELHI;
AUGUST 30, 2022.
Signature Not Verified Digitally signed by SONIA BHASIN Date: 2022.09.01 12:30:44 IST Reason: ITEM NO.108 COURT NO.12 SECTION XIV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 8694/2009 COMMISSIONER OF INCOME TAX Appellant(s) VERSUS MANGLAM RICINUS LTD. Respondent(s) Date : 30-08-2022 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE J.K. MAHESHWARI For Appellant(s) Mr. Balbir Singh, ASG Mr. Rupesh Kumar, Adv Mr. Shyam Gopal, Adv Ms. Monica Benjamin, Adv Mr. Samarveer Singh, Adv Mr. Raj Bahadur Yadav, AOR For Respondent(s) Mr. Satyen Sethi, Adv.
Mr. Aseem Chawla, Adv.
Mr. A. Panda, Adv.
Miss Geetanjali Mohan, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(SONIA BHASIN) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR [Signed Order is placed on the file]