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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1) in The Maharashtra Irrigation Act, 1976

(1)There may be the following classes of Canal Officers appointed by the State Government, with the following designations, or such other designations as the State Government may, by an order in writing from time to time, determine, namely:—