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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(2)(j) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(j)collect, maintain, disseminate and supply information in respect of production, sale storage, processing, prices and movement of notified agricultural produce (including information relating to crop-statistics and market intelligence) as may be required by the Director or the Board;