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Karnataka High Court

Sri Ashwini Rathod vs The Deputy Commissioner on 17 July, 2012

Author: H.G.Ramesh

Bench: H.G.Ramesh

IN THE HIGH COURT or KARNATAKA, AT BANGALQRE
DATED THIS THE 17th DAY or JULY,;.2$[  " 
BEFORE       _x 'A 
THE HON'BLE MR. T. 

WRIT PETITION No_,1_2515=/3912 gsi3u.§$'T) ; 

BETWEEN:

Sri. As1'1w7mi Rathod,

S / 0 Changana1"a0 Rathod ,
Aged abom. 41 };ea1"S,    V     
NV0.4T3, Kalpatharu !%pa1§tTma:::1t.s,  V   " 

N0. 32, Racec:ou1"s;e"R'gg1d'-,='1;__  
Madhavanagar, ' '

Barlgalorc ~ 56'<:'Te.c7§;;?M       ....PE'1'1TIONER

my Sri. /Smt §'M/.3 «I.7A§'§iRAJ!.V}¥:€%§Q(iIATES,
 T..Jaya1':"1j, <32r§ An1bz;ji Rat) Najre, Advoztates)

1 . 'T116  . C,3:)_i1;;1'1issi<)ne1',
Esz«u'iga1()i"€ "_i'%I_r_._)1'1.;;1:1"Sub--Divisi(m.,
Bangaloxfe, "  '

-4 ..  *'.I'1'1<: As'sisia11t. Com1'nissioneT,

  

* '¥Ba11g;a1<)1'<: Nort}'1 S11 b--Division,
 *Ba1'1gé:1<)1"e.

  S12. RC. Ramakrislma,
" "W/0 Lair: Sri. Chasrlnappa,
« ' Aged about 45 years,

193/ at }{1,,1d11Ir:g<:1"c: Village,
Jala Hobli,
Bar1ga1o:'i:: Nortfi '}'ah1k. 



Sri. K. N. Patalappa,

3/ 0 ffitnjappa,
Aged about 55 years,

R/at Kuduxegere Village,   

Jaja Hobli, Bangalore N orth Taluki

Sri. K. N. Ranlanj anappa,

S / 0 N'anjappa.,

Major,   
R/ at K.ud1.11'egere Vi11age,_  "  '

Jala Hobli, Bangalore NOITI1 '}:'jz112:j_L»1}V~:."  _

Sri. Ravipxakasb;Rathoii;- . if V
S/0 Changa1'1a:'21Q }'_?3at1"§._()cL, ..
Aged a1)01e1t.4f§.,V'e5%fi_'§, ~  _  
N0. 43 , Keaelpathzirxiv Ap2u*t;:f::eeh:;s,,--
No.12, I~2_aee(i:Q1Li1*S>:;Road,_" " 

Ma(i11a3ka1e1aga;.1§,. _Bai':11ga1c,::;%:% ~ 56()WC)(i) 1.

Sri. R'avi3han,kar_,7  9

S/0 Sn'niv'a.§," _  . . .
Aged ,3bOL1t 35_ years, 
R/at.%.g:h11skaja1a,..Jena'Hobn,

 '  Barigaleie NQrt.11 Tziiiik.

...RESPONDENTS

T141154' is filed under Articles 226 82. 227 of the V._: C0I1stituté.Qr1 Ixicilia praying to quash the order passed by the "1jespQ11dent..N'Q.1 in appeal N0.SC.ST(A).8/2O()7--08 deemed 16.5.2011 " A;113<:xL1:%e'¥A to the writ pet;it,ion 311d C}I'd€1' passed by the 2nd 3 _ : 1*eSp.(:m(:1er1.t' in KSC ST/ ,4 . e, if file Wfitf 1::-<=:.*;:i':e.ie<m.

85/'2()04-0:3 dated 9-f:'»--'2()07 vicle AI1nexure--B to This Writ Petjtiorl <[:()mi1'1g 011 for 01'd.c3rs on t;l'1i:=:§" -~;1V.';/1js.ifil"1L'c=: Ci;-1.':I't' ::11adci the following order. " * " "

% ' N€iCdf1ll in two Waeks fai}§i_ig_'.x'11i(:§*1_ t}':c;j ;gt?:1;i;tLiV0I1V smizds diS}'11iS8(fd.
 --------     JU:i><31f~:

     

« R$;+;E&'.flG7

(133 C. 2:; ex!' iiarnatdu
Isntsiaw--560 D61