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Himachal Pradesh High Court

Smt.Aruna Devi vs . Managing Director & Anr. on 31 October, 2022

Bench: Sabina, Sushil Kukreja

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Smt.Aruna Devi vs. Managing Director & Anr.

CWP No.6765 of 2022 31.10.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioner.

Mr. Vishal Singh Thakur, Advocate on behalf of Ms. Shubh Mahajan, Advocate, for the respondents.

CWP No.6765 of 2022 r Notice. Mr. Vishal Singh Thakur, learned Advocate accepts notice on behalf of the respondents and seeks time to file reply.

List again on 14.03.2022.

CMP No. 13568 of 2022 Application is allowed for the reasons stated therein. Applicant-Petitioner, at this stage, is exempted from filing the translation of documents in issue. However, the same shall be filed well before next date of hearing.

( Sabina ) Judge (Sushil Kukreja) Judge 31st October, 2022 (reena) ::: Downloaded on - 31/10/2022 20:33:29 :::CIS