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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

State of Uttar Pradesh - Subsection

Section 209(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)deposits, or suffers to be deposited any building materials, box, bale, package or merchandise in any such street, or