Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(11) in Hyderabad Metropolitan Development Authority Act, 2008 (11)'Hyderabad Metropolitan Region' means the area comprised such areas as the Government may by notification specify from time to time under section 3;
