Sikkim High Court
State Of Sikkim vs Bedu Prasad Tewari on 24 March, 2025
Bench: Meenakshi Madan Rai, Bhaskar Raj Pradhan
Virtual Court No.2
High Court of Sikkim
Record of proceedings
CRL.L.P. No.01 of 2025
State of Sikkim Petitioner
VERSUS
Bedu Prasad Tewari Respondent
Date : 24-03-2025
CORAM : THE HON'BLE MRS. JUSTICE MEENAKSHI MADAN RAI, JUDGE
THE HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN, JUDGE
For Petitioner Mr. Yadev Sharma, Additional Public Prosecutor.
Mr. Sujan Sunwar, Assistant Public Prosecutor.
For Respondent Mr. Sushant Subba, Advocate.
ORDER
Rai, J.
Heard Learned Additional Public Prosecutor. Leave to Appeal granted. Criminal Leave Petition stands disposed of. Register the Appeal.
Heard on admission.
Admit the Appeal.
Call for the records from the Learned Trial Court. Let Paper-Books be prepared. List on 21-05-2025.
Judge Judge
24-03-2025 24-03-2025
ds/bp/sdl