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Sikkim High Court

State Of Sikkim vs Bedu Prasad Tewari on 24 March, 2025

Bench: Meenakshi Madan Rai, Bhaskar Raj Pradhan

                                                                      Virtual Court No.2

                                    High Court of Sikkim
                                         Record of proceedings



                                         CRL.L.P. No.01 of 2025
State of Sikkim                                                           Petitioner

    VERSUS

Bedu Prasad Tewari                                                        Respondent

Date : 24-03-2025

CORAM :      THE HON'BLE MRS. JUSTICE MEENAKSHI MADAN RAI, JUDGE
             THE HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN, JUDGE

For Petitioner          Mr. Yadev Sharma, Additional Public Prosecutor.
                        Mr. Sujan Sunwar, Assistant Public Prosecutor.

For Respondent          Mr. Sushant Subba, Advocate.

                                                   ORDER

Rai, J.

Heard Learned Additional Public Prosecutor. Leave to Appeal granted. Criminal Leave Petition stands disposed of. Register the Appeal.

Heard on admission.

Admit the Appeal.

Call for the records from the Learned Trial Court. Let Paper-Books be prepared. List on 21-05-2025.

                            Judge                                 Judge
                            24-03-2025                            24-03-2025




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