Supreme Court - Daily Orders
D. Nagarjuna vs Drn Infrastructure on 11 September, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.30 COURT NO.14 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18754/2023
(Arising out of impugned final judgment and order dated 16-06-2023
in CMA No. 97/2023 passed by the High Court Of Andhra Pradesh At
Amravati)
D. NAGARJUNA Petitioner(s)
VERSUS
DRN INFRASTRUCTURE & ANR. Respondent(s)
Date : 11-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Rana Sandeep Bussa, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Dr. Wolf Chandra Paul, Adv.
Dr. Annie John, Adv.
Mr. Omkar Jayant Deshpande, Adv.
Mrs. Pradnya S Adgaonkar, Adv.
Ms. Katyayani N Singh, Adv.
For Respondent(s)
UPON hearing the counsel the court made the following
O R D E R
Issue notice.
(Geeta Ahuja) (Nand Kishor) Assistant Registrar-cum-PS Court Master (NSH) Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.09.12 10:24:13 IST Reason: