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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(8) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(8)Every affidavit filed before the Registrar in connection with any of the proceedings under the Act or these rules shall be duly stamped under the law for the time being in force.Inspection of Documents by the Public