Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 32 in Rajasthan Land Revenue Act 1956 32. Formation and alteration of land Records Inspection circles. - With the previous sanction of the State Government, the Director of Land Records may arrange the Patwaris, circles of each district into land records inspection circles.
