Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 643 in Punjab Jail Manual, 1996 643. Responsible officer to keep manufactory accounts. - All accounts relating to jail manufacture shall be kept by a responsible official, under the supervision of the Deputy Superintendent (F) or Deputy Superintendent (M).
