Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The Airports Economic Regulatory Authority of India (Salary, Allowance And Other Conditions Of Services Of Secretary) Rules, 2009

4. Conditions of service .-The allowances, leave, joining time, joining time pay, age of superannuation and other conditions of service of Secretary, shall be regulated in accordance with such rules and regulations as are, from time to time, applicable to the officers and employees of the Central Government belonging to Group `A' and drawing equivalent grade pay.