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Allahabad High Court

Ramesh Chandra & Ors. vs Smt.Ira Upreti,M.D.Uttrakhand ... on 30 May, 2019

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2771 of 2018
 

 
Applicant :- Ramesh Chandra & Ors.
 
Opposite Party :- Smt.Ira Upreti,M.D.Uttrakhand Cooperative Fed.Ltd.& Anr.
 
Counsel for Applicant :- Neerav Chitravanshi
 
Counsel for Opposite Party :- Anurag Kr.Singh,Murli Manohar Srivastav
 

 
Hon'ble Chandra Dhari Singh,J.
 

Affidavit of compliance filed on behalf of respondent no.1 in court is taken on record.

Learned counsel for the petitioners prays for and is granted four weeks' time to file reply to the compliance affidavit.

List on 13.08.2019.

Order Date :- 30.5.2019 VNP/-