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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1)(a) in The Rajasthan Land Reforms and Resumption of Jagirs Act, 1952

(a)where the area of the jagir land does not exceed 60 acres, one half of that area;