Rajasthan High Court - Jaipur
Meena Devi Wife Of Mahesh Chand Sharma vs Sharad Kumar Assistant Director on 23 March, 2022
Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 451/2021
Meena Devi Wife Of Mahesh Chand Sharma
----Petitioner
Versus
Sharad Kumar Assistant Director,
----Respondent
Connected With S.B. Criminal Revision Petition No. 95/2021 Lal Chand Morani S/o Late Nanak Ram Morari
----Petitioner Versus Sharad Kumar Assistant Director
----Respondent S.B. Criminal Revision Petition No. 119/2021 Kishan Lal Saini S/o Late Shri Ram Chander Saini
----Petitioner Versus Sharad Kumar
----Respondent S.B. Criminal Revision Petition No. 160/2021 Rajendra Prasad Saini S/o Puran Singh
----Petitioner Versus Sharad Kumar
----Respondent S.B. Criminal Revision Petition No. 357/2021 Sumer Chand Sharma S/o Ramgilal Sharma,
----Petitioner Versus Sharad Kumar,
----Respondent (Downloaded on 29/03/2022 at 09:02:57 PM) (2 of 3) [CRLR-451/2021] S.B. Criminal Revision Petition No. 358/2021 Radheyshyam Sharma Son Of Late Shri Prabhu Dayal Sharma,
----Petitioner Versus Sharad Kumar
----Respondent For Petitioner(s) : Mr. Hemant Gurjar Mr. Mahaveer Kalra Mr. Swadeep Singh Hora with Mr. TC Sharma Mr. Yashwardhan Nandwana Mr. Rajesh Goswami Mr. Anil Kumar Upman with Mr. Avtar Singh Rathore For : Mr. RD Rastogi, ASG with Mr. Respondent(s) Anand Sharma and Mr. Akshay Bhardwaj HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 23/03/2022 ;|fi ;s lHkh Ng fuxjkuh ;kfpdk,a cgl vafre esa fu;r dh x;h Fkh] ysfdu ;kph i{k dh vksj ls fuosnu fd;k x;k fd ekuuh; loksZPp U;k;ky; esa blh izdj.k ls lacaf/kr ,d vfHk;qDr eksfgr 'kekZ ds }kjk izLrqr ;kfpdk yhfMax dsl lR;ukjk;.k vfuy cuke lhchvkbZ ds lkFk ekuuh; loksZPp U;k;ky; }kjk lquh tk pqdh gS rFkk vkns'k fjtoZ gS] vr% ,slh fLFkfr esa ,d ;qfDr;qDr le; ds fy, vkns'k dk bartkj fd;k tkosA bl laca/k esa muds }kjk yhfMax dsl lR;ukjk;.k vfuy cuke lhchvkbZ esa ikfjr vkns'k dh izfr izLrqr dh tks vfHkys[k ij yh tkrh gSA (Downloaded on 29/03/2022 at 09:02:57 PM) (3 of 3) [CRLR-451/2021] mijksDr ifjfLFkfr;ksa esa ;qfDr;qDr le; ds fy, fuxjkuh ;kfpdk dh lquokbZ LFkfxr j[kh tkrh gSA fo}ku ,,lth dk fuosnu gS fd bl izdj.k esa mUgsa lqus fcuk vkSj uksfVl fn;s fcuk dqN izdj.kksa esa ,di{kh; LFkxu vkns'k fn;k x;k gS ftlds LVs osds'ku dk vkosnu yafcr gS] vr% mu ij lquk tkosA LVs osds'ku o LVs vkosnu nksuksa ij ,dlkFk lquk x;k] ysfdu vkt le; vHkko ds dkj.k ls lquokbZ v/kwjh jghA vc izdj.k fnukad 06-4-22 dks 3%00 ih-,e- ij lwphc) gksA rc rd iwoZ esa ikfjr varfje vkns'k] ;fn dksbZ gks] izHkkoh jgsxkA (UMA SHANKER VYAS),J Murari Lal Sharma /43-48 (Downloaded on 29/03/2022 at 09:02:57 PM) Powered by TCPDF (www.tcpdf.org)