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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(1)Save as otherwise provided in this section, the term of a member, other than an ex-officio member, shall be five years from the date of nomination or election, as the case may be.