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[Cites 0, Cited by 3] [Entire Act]

State of Jammu-Kashmir - Section

Section 41 in Jammu and Kashmir Panchayati Raj Act, 1989

41. Election of the Chairman of Block Development Council.

- The Chairman of Block Development Council shall be elected by the electoral college comprising [........] [Substituted by Act II of 2004 (s-3) w.e.f. 07-01- 2004 ] Panches and Sarpanches of Halqa Panchayats falling within the Block. The election shall be held in such manner as may be prescribed.