Supreme Court - Daily Orders
Rumma Shyam Sunder vs Shamsher Kalra on 11 January, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
ITEM NO.11 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).55/2019
(Arising out of impugned final judgment and order dated 05-10-2018
in RFA No. 834/2018 passed by the High Court of Delhi at New Delhi)
RUMMA SHYAM SUNDER Petitioner(s)
VERSUS
SHAMSHER KALRA & ORS. Respondent(s)
(WITH I.R. and IA No.765/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 11-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. R. Krishnamorthy, Adv.
Mr. Manoj Kumar Dwivedi, Adv.
Mr. Vipin Kumar Jai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing C/C of the impugned judgment granted.
The Special Leave Petition is dismissed.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2019.01.11
17:04:13 IST
Reason: