Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Assam - Subsection Section 15(6) in The Gauhati University Act, 1947 (6)The Dean of Faculty shall be elected by the Faculty from among the Heads of the Departments of the Faculty and shall hold office of Dean for a period of three years.
