Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(c) in Tamil Nadu Panchayats (Elections) Rules, 1995

(c)in the Ward of the Panchayat Union in the election of member of the Panchayat Union; and