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[Cites 0, Cited by 2] [Section 325(1)] [Section 325] [Entire Act]

NCT Delhi - Subsection

Section 325(1)(c) in The Delhi Municipal Corporation Act, 1957

(c)set up in any street any scaffold or any temporary erection for the purpose of any work whatever, or any posts, bars, rails, boards or other things by way of an enclosure, for the purpose of making mortar or depositing bricks, lime, rubbish or other materials.