Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 14 in The Uttar Pradesh First Offenders Probation Act, 1938 14. Saving of the operation of certain enactments Nothing in this Act shall affect the provisions of Section 31 of the Reformatory Schools Act, 1897.
