Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jammu-Kashmir - Subsection Section 57(1) in The Evidence Act, 1977 (1920 A.D) (1)all laws or rules having the force of law now or heretofore in force, or hereafter to be in force, in any part of [India] [Substituted by A.L.O. 2008 for the 'State'.];
