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[Cites 0, Cited by 0] [Section 7(13)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(13)(b) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(b)to require the State Government to pay any amount in excess of the compensation provided by this section for satisfying any such debt, mortgage, charge or other encumbrance or lien, trust or other obligation.