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Allahabad High Court

Kadir Bakhsh vs Ilahi Bakhsh And Anr. on 23 April, 1879

Equivalent citations: (1880)ILR 2ALL284

JUDGMENT
 

Pearson, J.
 

1. We see no sufficient reason to interfere with the lower Appellate Court's decision which is in conformity with the terms of the law, and is supported by this Court's ruling dated the 20th December 1870 (unreported). The appeal is therefore dismissed.