Allahabad High Court
Kadir Bakhsh vs Ilahi Bakhsh And Anr. on 23 April, 1879
Equivalent citations: (1880)ILR 2ALL284
JUDGMENT Pearson, J.
1. We see no sufficient reason to interfere with the lower Appellate Court's decision which is in conformity with the terms of the law, and is supported by this Court's ruling dated the 20th December 1870 (unreported). The appeal is therefore dismissed.