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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(2)(i) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(i)to plan, promote and undertake, on its own or in collaboration with or through such ex-servicemen organisations or other, agencies as may be approved by the Corporation, programmes of agricultural development, marketing, processing, supply and storage of agricultural produce, small scale industry, building construction, transport and such other business, trade or activity as may be approved in this behalf by the Government;