Bombay High Court
The Range Forest Officer, Wild Life ... vs Lalchand Tamsu Meshram on 25 January, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5069 OF 2018
The Range Forest Officer, Wild Life Division, ....Petitioner
Sakoli And Others
V/S
Lalchand Tamsu Meshram ....Respondent
Anoopsingh Parihar For Petitioner CORAM : MANISH PITALE, J DATE : 25th January, 2019 P.C. :
s.o.to 15.2.19 ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 05:09:36 :::