Section 2 in The National Co- Operative Development Corporation (Amendment) Act, 2002
2. Amendment of long title.-
In the National Co- operative Development Corporation Act, 1962 (26 of 1962 ) (hereinafter referred to as the principal Act), in the long title, for the words" and certain other commodities on co- operative principles and for mat ers connected therewith", the words" industrial goods, livestock, certain other commodities and services on co- operative principles and for matters connected therewith or incidental thereto" shall be substituted.
