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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(g) in Jodhpur Development Authority Act, 2009

(g)supervision of otherwise ensuring adequate supervision over the planning and 'execution of any project or scheme, the expenses of which, in whole or in part are to be met from the Jodhpur Region Development Funds;