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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(vi) in The Petroleum Rules, 2002

(vi)the section of the pipeline in which repairs or maintenance work has been carried out shall be used for transporting petroleum until such sections are replaced with hydrostatically pretested sections and the repaired weld joints pass the radiography test;