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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(xxvii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xxvii)recruitment, qualification, appointment, promotion, scale of pay leave, leave allowance, acting allowance, loans, pension, gratuity, compassionate fund, disposal removal, conduct, departmental punishment appeals and other service conditions of the members of the State Agricultural Marketing Service;