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[Cites 0, Cited by 0] [Section 54C] [Entire Act]

State of Tamilnadu - Subsection

Section 54C(1) in Chennai City Municipal Corporation Act, 1919

(1)Bribery as defined in clause (1) of section 123 of the Representation of the People Act, 1951 (Central Act XLIII of 1951).