Delhi High Court - Orders
Parle Agro Private Limited Others & Ors vs The Municipal Corporation Delhi on 1 May, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2568/2023 & CM APPL. 9816/2023
PARLE AGRO PRIVATE LIMITED OTHERS & ORS.
..... Petitioners
Through:
versus
THE MUNICIPAL CORPORATION DELHI ..... Respondent
Through: Mr. Amit Meharia, Ms. Tannishtha
Singh, Mr. Abinash Aggarwal and
Ms. Jyoti Mehra, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 01.05.2024 The court has not assembled in post-lunch session as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
List on 10.07.2024.
BY ORDER COURT MASTER MAY 1, 2024/at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 01:32:38