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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4)(c) in The West Bengal Finance Act, 2017

(c)in sub-section (1C), for the words, figures, letters and brackets "Every registered dealer, other than those mentioned in sub-section (1A) or sub-section (IB), who are required", the words "Every registered dealer who is required" shall be substituted;