Delhi High Court - Orders
Pmc Fincorp Ltd., vs Assistant Commissioner Oflncome Tax, on 1 December, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12545/2018
PMC FINCORP LTD., ..... Petitioner
Through: Mr Nishchall Kantoor, Advocate.
versus
ASSISTANT COMMISSIONER OFLNCOME TAX,..... Respondent
Through: Mr Abhishek Maratha, Sr. Standing
Counsel.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE TARA VITASTA GANJU
ORDER
% 01.12.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr Abhishek Maratha, who appears on behalf of the respondent/revenue, seeks further time to place the original records before the court.
2. We have noticed that opportunity in this behalf was given on an earlier occasion as well, i.e., on 14.09.2022. 2.1 One last opportunity is given to the respondent/revenue to place the original records before the court. Mr. Maratha will carry an additional set for perusal of the Bench.
3. List the matter on 11.05.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J DECEMBER 1, 2022 / tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:22.12.2022 17:22:35