Bombay High Court
State Of Maharashtra vs Bhagwat Bajirao Kale on 1 April, 2022
Author: Milind N. Jadhav
Bench: Sadhana S. Jadhav, Milind N. Jadhav
1. CRI CONF 1-22.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL CONFIRMATION CASE NO. 1 OF 2022
State of Maharashtra .. Appellant
Versus
Bhagwat Bajirao Kale .. Respondent
....................
Ms. A.S. Pai, Public Prosecutor a/w Mr. A.A. Palkar, APP for the
State / Appellant
Ms. Sahana Manjesh for the Respondent
...................
CORAM : SMT SADHANA S. JADHAV &
MILIND N. JADHAV, JJ.
DATE : APRIL 01, 2022 P.C.:
1. Await paper-book. Liberty to mention upon receipt of the paper-book.
[ MILIND N. JADHAV, J. ] [SMT. SADHANA S. JADHAV, J.] Digitally signed by RAVINDRA RAVINDRA MOHAN MOHAN AMBERKAR AMBERKAR Date:
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