Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(5) in The Tamil Nadu Bhoodan Yagna Act, 1958

(5)The Government may, by notification-
(a)from time to time, extend the period of supersession of the State Board; and
(b)make such other incidental or consequential provisions as may appear to them to be necessary.