Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] Union of India - Subsection Section 94(3) in The Oil Mines Regulations, 2017 (3)Any flammable liquid having a flash point of less than sixty-five degree celsius shall not be used for cleaning purpose except with the prior permission in writing of the manager, deputy manager or an installation manager of the mine.
