Madhya Pradesh High Court
Mr. Dayashankar Vanshkar vs The State Of Madhya Pradesh on 14 September, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH Gwalior dated : 14/09/2021 Since the roster of Single Bench is up to 1:30 pm, therefore, due to paucity of time, the following matters could not be taken up.
Serial Numbers Next date of listing 55 to 58 List next week.
Interim order, if any, passed earlier shall continue till next date of listing.
Copy of this order be retained in each of the aforesaid matters.
(G.S. Ahluwalia) Digitally signed by Judge PRINCEE BARAIYA Date: 2021.09.14 17:07:27 -07'00'