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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Kerala - Subsection

Section 83(1)(d) in Kerala Cooperative Societies Act, 1969

(d)an order made by the Registrar under section 67 apportioning the cost of inquiry held under section 65 or an inspection made under section 66; or